Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Haryana - Subsection Section 58(c) in The Haryana Canal and Drainage Act, 1974 (c)interferes with or alters the flow of water in any river or stream so as to endanger, damage or renders less useful any canal or drainage work;
