Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 153(4)] [Section 153] [Entire Act] Union of India - Subsection Section 153(4)(d) in The Coal Mines Regulations, 2011 (d)any other information that is available with the management and any other particulars or information that may be required by the Chief Inspector.