Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Odisha - Subsection Section 16(2) in The Orissa Cattle and Poultry Feed (Regulation) Act, 1979 (2)The ban imposed under Sub-section (1) shall remain in force for a period of three months or till the matter is finalised after enquiry whichever is earlier.
