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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Goa - Subsection

Section 87(4) in The Corporation of the City of Panaji (Election) Rules, 2004

(4)The Presiding Officer shall open the sealed packet in the presence of the Polling Agents presence and use the marked copy of the list of voters for marking the names of the voters who are allowed to vote at the adjourned poll.