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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Maharashtra - Subsection

Section 42(3) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(3)The Vice-Chancellor shall be responsible, working through the appropriate officers and staff of the University, to ensure that there is an appropriate inter-relation of the different curricula and courses offered in the different Faculties of the University, so as to avoid unnecessary duplication of functions between the Faculties and provide the students with the best course offerings and Faculty contacts feasible within the University's resources and talents.