Supreme Court - Daily Orders
Dhruva Woolen Mills Pvt. Ltd vs Narendra Kumar Berlia on 17 January, 2025
ITEM NO.1717 COURT NO.10 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 26776-
26780/2024
DHRUVA WOOLEN MILLS PVT. LTD PETITIONER(S)
VERSUS
NARENDRA KUMAR BERLIA & ORS. RESPONDENT(S)
Date : 17-01-2025 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE R. MAHADEVAN
[IN CHAMBER]
For Petitioner(s) :Mr. Suraj Juneja, Adv.
Ms. Apoorva Kaushik, Adv.
Mr. Omm Mitra, Adv.
Ms. Aishwarya Ghule, Adv.
Mr. Pranaya Goyal, AOR
For Respondent(s) :Mr. Krishnayan Sen, AOR
Mr. Varun Kedia, Adv.
Mr. Ankit Jain, Adv.
Ms. Shivi Sethi, Adv.
Mr. Damandeep Singh Bhalla, Adv.
Mr. Mareesh Pravir Sahay, AOR
Ms. Yaman Verma, Adv.
Ms. Khushboo, Adv.
Mr. Kartik Jindal, Adv.
Ms. Chitra Chanda, Adv.
Ms. Samten Doma Lachungpa, AOR
Mr. Sourabh Tandon, Adv.
Mr. Pranaya Goyal, AOR
UPON hearing the counsel the Court made the following
O R D E R
Ms. Apoorva Kaushik, learned counsel appearing on behalf of the petitioner, on instruction, seeks permission to withdraw the special leave petitions. Permission, as prayed for, is granted.
Signature Not Verified Digitally signed by JAGDISH KUMARThe special leave petitions stand dismissed as withdrawn.
Date: 2025.01.18 12:38:20 IST Reason: (JAGDISH KUMAR) (ANJALI PANWAR)
COURT MASTER (SH) COURT MASTER (NSH)