Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28G(1)] [Section 28G] [Entire Act] State of Karnataka - Subsection Section 28G(1)(d) in Karnataka Urban Water Supply and Drainage Board Act, 1973 (d)unlawfully obstruct the flow of, or flush, draw off, divert or take sewage from any sewage work belonging to the Board; or