Section 13(1)(b) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

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State of Chattisgarh - Subsection

Section 13(1)(b) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(b)for reasons to be recorded refer any matter except a matter falling under Section 43 for reconsideration to any officer or authority of the University that has previously considered such matter.

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State of Chattisgarh - Subsection

Section 13(1)(b) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987