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State of Tamilnadu - Section

Section 16 in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

16. Water depth.

- Water depth at the shallow end of the swimming pool shall be 106 cm for all categories of the pools, whereas, the deeper end shall not be more than 167 cm. In case of educational institutions, the deeper end of the pools shall not be more than 167 cm for category I and II pools and shall not be more than 152 cm for category III and IV pools, referred to in clause (b) of sub-rule (1) of rule 10.