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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Andhra Pradesh - Subsection

Section 55(1)(f) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965

(f)it is so damaged or mutilated that its identity as a genuine ballot paper cannot be identified; or