Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 140(3)] [Section 140] [Entire Act]

State of Odisha - Subsection

Section 140(3)(iv) in Odisha Goods and Services Tax Act, 2017

(iv)such invoices or other prescribed documents were issued not earlier than twelve months immediately preceding the appointed day: