Karnataka High Court
Sri G Ramesh vs State Of Karnataka on 5 January, 2024
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NC: 2024:KHC:519
RP No. 425 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 5TH DAY OF JANUARY, 2024
BEFORE
THE HON'BLE MRS JUSTICE K.S. HEMALEKHA
REVIEW PETITION NO. 425 OF 2023
IN
W.P. No.9088/2018
BETWEEN:
SRI. G. RAMESH,
S/O N.S. GANGADHARAIAH,
AGED ABOUT 51 YEARS,
ASSISTANT PROFESSOR,
KRISHI VIGYAN KENDRA,
RAICHUR-584 102.
ALSO AT
NO.19, 1ST CROSS,
EX SERVICEMEN COLONY,
DINNUR MAIN ROAD, R.T.NAGAR,
BANGALORE-560 032.
...PETITIONER
(BY SRI. VENKATESHA .T.S, ADVOCATE)
AND:
Digitally signed by 1. STATE OF KARNATAKA,
MAHALAKSHMI B M REPRESENTED BY ITS
Location: HIGH PRINCIPAL SECRETARY,
COURT OF
KARNATAKA ANIMAL HUSBANDRY AND
FISHERIES DEPARTMENT,
ROOM NO.404, 4TH FLOOR,
VEEKASA SOUDHA, BENGALURU-560 001.
2. PRINCIPAL SECRETARY TO GOVERNMENT,
FINANCE DEPARTMENT,
2ND FLOOR, VIDHANA SOUDHA,
BANGALORE-560 001.
3. UNIVERSITY OF AGRICULTURAL SCIENCES,
REPRESENTED BY ITS REGISTRAR,
P.B. NO.329, RAICHUR-584 102.
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NC: 2024:KHC:519
RP No. 425 of 2023
4. PENSION FUND REGULATORY
AND DEVELOPMENT AUTHORITY,
REPRESENTED BY ITS CHAIRMAN,
1ST FLOOR, ICADR BUILDING, PLOT NO.6,
VASANTH KUNJ INSTITUTIONAL AREA,
PHASE II NEW DELHI-110 070.
...RESPONDENTS
THIS PETITION IS FILED UNDER ORDER 47 RULE 1 CPC
READ WITH ARTICLE 226 AND 227 OF CONSTITUTION OF INDIA,
PRAYING TO ALLOW THE REVIEW PETITION BY PERMITTING THE
PETITION TO SUBSTITUTE THE 1ST RESPONDENT AS STATE OF
KARNATAKA, REPRESENTED BY ITS PRINCIPAL SECRETARY,
AGRICULTURE DEPARTMENT, 3RD GATE, 4TH FLOOR, M.S.
BUILDING, BENGALURU-560 001 AND MODIFIED THE ORDER
DATED 25.07.2023 IN WP.NO.9088/2018.
THIS PETITION COMING ON FOR ORDERS THIS DAY THE
COURT MADE THE FOLLOWING:
ORDER
Learned counsel for the petitioner files a memo to withdraw the review petition.
2. The memo is taken on record.
3. In view of the submission and the memo filed, review petition is dismissed as withdrawn.
Sd/-
JUDGE DS/RAK List No.: 1 Sl No.: 2