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[Cites 0, Cited by 0] [Section 5A(1)] [Section 5A] [Entire Act]

Bombay Presidency - Subsection

Section 5A(1)(a) in The Bombay Diseases of Animals Act, 1948

(a)declare any local area to be an eradication area, and thereupon in such area any class or classes of animals specified in the notification shall be liable to be immunised in the manner described in the notification, and shall also for the purposes of identification be marked in the prescribed manner; and