Gujarat High Court
Bopal Shobhan Co-Operative Housing ... vs State Of Gujarat on 14 October, 2019
Author: Vipul M. Pancholi
Bench: Vipul M. Pancholi
C/SCA/13974/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 13974 of 2019
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BOPAL SHOBHAN CO-OPERATIVE HOUSING SOCIETY VIBHAG-3
(KNOWN AS BASANT BAHAR-3)
Versus
STATE OF GUJARAT
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Appearance:
MR BHAVESH B CHOKSHI(3109) for the Petitioner(s) No. 1,2
for the Respondent(s) No. 2,3
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 14/10/2019
ORAL ORDER
Notice returnable on 11.12.2019.
(VIPUL M. PANCHOLI, J) saj Page 1 of 1 Downloaded on : Fri Feb 28 00:33:34 IST 2020