Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Section 12(2)] [Section 12] [Entire Act] State of Kerala - Subsection Section 12(2)(b) in Kerala Conservation of Paddy Land and Wetland Act, 2008 (b)require any person to stop any act in contravention of section 3 or section 11 ;