Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Himachal Pradesh - Subsection Section 4(a) in The Himachal Pradesh and Bilaspur (New State) Act, 1954 (a)under the heading "Names of States"-(i)entry"3. Bilaspur" shall be omitted; and(ii)entries 4 to 10 shall be renumbered as entries 3 to 9 respectively;
