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State of Karnataka - Section

Section 4 in Karnataka Professional Educational Institutions (Regulation of Admission and Determination of Fee) Act, 2006

4. Method of admission in unaided professional educational institutions.

- Association of all unaided professional educational institutions whether minority or non-minority imparting professional education in any one discipline shall make admission through a single common entrance test conducted on all India basis at State level and followed by centralized counseling through a single window in accordance with such procedure as may be specified by the Admission Overseeing Committee under section 5 or admission in such institutions may at the option of the Association of unaided Professional Educational Institutions be done through the State Common Entrance Test Cell.