Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Bihar - Subsection Section 17(2) in Bihar Electricity Regulatory Commission (Conduct of Business) Regulations, 2005 (2)The Commission shall be entitled to decide in each case the persons who shall bear the cost of such service/publication.
