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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(d) in United Bank of India (Employees') Pension Regulations, 1995

(d)Rupees One thousand four hundred and thirty seven per month in respect of an employee, other than a part-time employee, where the employee retired on or after 1stday of May 2005 and Rupees four hundred and seventy nine per month in respect of a part-time employee drawing 1/3 scale of wages, Rupees seven hundred and twenty per month in respect of part-time employee drawing ½ scale wages and Rupees one thousand and seventy eight per month in respect of a part-time employee drawing ¾ scale wages, where the part-time employee retired on or after the 1stday of May 2005.