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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(2) in The Assam Technical Education Service Rules, 1981

(2)The service may also include-
(i)any post equivalent to a post in any of the cadres mentioned in sub-rule (1) ; and
(ii)any cadre or post laid down by the Government to be include in a cadre of the service.