Punjab-Haryana High Court
M/S India Health Care vs M/S Kwallity Pharmaceuticals Pvt. Ltd on 11 April, 2014
Author: Surinder Gupta
Bench: Surinder Gupta
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
Crl. Misc. No. M-17136 of 2012
Date of decision : April 11, 2014
M/s India Health Care
... Petitioner
vs.
M/s Kwallity Pharmaceuticals Pvt. Ltd.
... Respondent
CORAM: HON'BLE MR. JUSTICE SURINDER GUPTA Present: None for the parties.
Surinder Gupta, J None has appeared on behalf of the petitioner despite repeated calls. Perusal of the file shows that none is appearing on behalf of the petitioner for the last two consecutive dates. It appears that the petitioner is no more interested in pursuing the case any further.
Dismissed for want of prosecution.
April 11, 2014 (Surinder Gupta)
deepak Judge
Kumar Deepak
2014.04.25 17:55
I attest to the accuracy and
integrity of this document