Himachal Pradesh High Court
Girdhari Lal Verma vs . State Of H.P. And Others on 18 April, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Girdhari Lal Verma vs. State of H.P. and others a/w connected matter.
LPA No. 28 of 2023 with LPA No. 24 of 2023.
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18.04.2023. Present: Mr. Tek Chand, Advocate, for the appellant(s).
Mr. Anup Rattan, Advocate General with Mr. Yashwardhan Chauhan, Senior Additional Advocate General, Mr. Ramakant Sharma, Additional Advocate General, Mr. J.S. Guleria, Ms. Priyanka Chauhan and Ms. Ayushi Negi, Deputy Advocate Generals, for the respondent-State.
Mr. V.B. Verma, Advocate, for respondent No.2.
Learned counsel for the appellant(s) prays for an adjournment. List on 10.05.2023, as prayed for.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 18th April, 2023.
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