Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act] State of Telangana - Subsection Section 43(1)(b) in Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998 (b)independent members, to be nominated by the Government as follows:-