Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Cap.Vijay Kumar Trehan vs Dr.Sushil Kumar Trehan . on 25 August, 2015

| ITEM NO.48                          REGISTRAR COURT. 2                     SECTION XIV

                                S U P R E M E C O U R T O F        I N D I A
                                        RECORD OF PROCEEDINGS


                                      BEFORE THE REGISTRAR MR. M K HANJURA

  Petition(s) for Special Leave to Appeal (C)                     No(s).     10939/2014

  CAP.VIJAY KUMAR TREHAN                                                Petitioner(s)

                                                  VERSUS

  DR.SUSHIL KUMAR TREHAN & ANR.                                         Respondent(s)
  (with interim relief and office report)


  Date : 25/08/2015 This petition was called on for hearing today.



  For Petitioner(s)                  Ms. Yogmaya Agnihotri,Adv.
                                     Mr. Rohit K. Singh,Adv.


  For Respondent(s)                  Mr. Mayank Upadhyay,Adv.
                                     Mr. Harish Pandey,Adv.

                                     Mr. Prabhat Kaushik,Adv.
                                     Mr. Rakesh Kumar,Adv.



                           UPON hearing the counsel the Court made the following
                                              O R D E R

The Ld. Counsel for the respondents has failed to file the counter affidavit within the period stipulated under the rules. Viewed, in that context, the matter shall be processed for listing before the Hon’ble Court, under the rules.

Signature Not Verified                                                 (M K HANJURA)
Digitally signed by
Madhu Grover
                                                                           Registrar
  MG
Date: 2015.08.26
15:24:35 SCT
Reason:
| ITEM NO.48                          REGISTRAR COURT. 2                     SECTION XIV

                                S U P R E M E C O U R T O F        I N D I A
                                        RECORD OF PROCEEDINGS

BEFORE THE REGISTRAR MR. M K HANJURA Petition(s) for Special Leave to Appeal (C) No(s). 10939/2014 CAP.VIJAY KUMAR TREHAN Petitioner(s) VERSUS DR.SUSHIL KUMAR TREHAN & ANR. Respondent(s) (with interim relief and office report)  Date : 25/08/2015 This petition was called on for hearing today.

For Petitioner(s) Ms. Yogmaya Agnihotri,Adv.

Mr. Rohit K. Singh,Adv.

For Respondent(s) Mr. Mayank Upadhyay,Adv.

Mr. Harish Pandey,Adv.

Mr. Prabhat Kaushik,Adv.

Mr. Rakesh Kumar,Adv.

UPON hearing the counsel the Court made the following O R D E R The Ld. Counsel for the respondents has failed to file the counter affidavit within the period stipulated under the rules. Viewed, in that context, the matter shall be processed for listing before the Hon’ble Court, under the rules.

Registrar MG Date: 2015.08.26 15:24:35 SCT Reason: