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State of Punjab - Section

Section 939 in Punjab Jail Manual, 1996

939. Cleanliness of clothing and bedding.

- The Medical Officer shall take measures to ensure the cleanliness of clothing and bedding. For this purpose a proper place for washing and boiling soiled clothes should be provided in every jail. Blankets, blanket-coats and bed-sheets should be frequently boiled; those in use in hospital should be treated separately.