Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Uttar Pradesh - Subsection Section 7(b) in Bhadohi Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 2003 (b)The Committee shall after conclusion of the hearing submit its report/ recommendation to the Chief Executive Officer of the Authority.
