Calcutta High Court (Appellete Side)
Messrs Serajuddin & Ors vs Union Of India & Ors on 2 March, 2017
Author: Biswanath Somadder
Bench: Biswanath Somadder
1
07
02.03.2017CAN 7975 of 2016 sb. In FMAT 1091 of 1982 (CO 5087 of 2001) Messrs Serajuddin & Ors.
Vs. Union of India & Ors.
Since none appears on behalf of the parties and as such, this Court is unable to ascertain as to whether the costs have been deposited in terms of the order dated 16th February, 2017, let this matter stand adjourned till next Tuesday (07.03.2017) for further consideration.
(Biswanath Somadder, J.) (Sankar Acharyya, J.)