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[Cites 0, Cited by 0] [Section 89(4)] [Section 89] [Entire Act]

Daman and Diu - Subsection

Section 89(4)(a) in Daman and Diu Value Added Tax Regulation, 2005

(a)carries on business as a dealer without being registered in willful contravention of sub-section (1) of section 18; or