Supreme Court - Daily Orders
Kuldeep Singh vs Ram Pyari on 3 October, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.10 COURT NO.6 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 25055/2017
(Arising out of impugned final judgment and order dated 05-10-2016
in RSA No. 723/2016 passed by the High Court Of Punjab & Haryana At
Chandigarh)
KULDEEP SINGH Petitioner(s)
VERSUS
RAM PYARI & ORS. Respondent(s)
( IA No.89461/2017-CONDONATION OF DELAY IN FILING)
Date : 03-10-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Ram Ekbal Roy, Adv.
Mr. C.S. Mehra, Adv.
Ms. Priyanka Das, Adv.
Mr. Binay Kumar Das, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed on the ground of delay as well as on merits.
(ASHWANI KUMAR) (MALA KUMARI SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2017.10.04
15:43:09 IST
Reason: