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Supreme Court - Daily Orders

Kuldeep Singh vs Ram Pyari on 3 October, 2017

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.10                               COURT NO.6                SECTION

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

     Diary No(s). 25055/2017

     (Arising out of impugned final judgment and order dated 05-10-2016
     in RSA No. 723/2016 passed by the High Court Of Punjab & Haryana At
     Chandigarh)

     KULDEEP SINGH                                                       Petitioner(s)

                                                     VERSUS

     RAM PYARI & ORS.                                                    Respondent(s)

     ( IA No.89461/2017-CONDONATION OF DELAY IN FILING)


     Date : 03-10-2017 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Petitioner(s)                 Mr.   Ram Ekbal Roy, Adv.
                                       Mr.   C.S. Mehra, Adv.
                                       Ms.   Priyanka Das, Adv.
                                       Mr.   Binay Kumar Das, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The special leave petition is dismissed on the ground of delay as well as on merits.



     (ASHWANI KUMAR)                                                (MALA KUMARI SHARMA)
      COURT MASTER                                                      COURT MASTER



Signature Not Verified

Digitally signed by
ASHWANI KUMAR
Date: 2017.10.04
15:43:09 IST
Reason: