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[Cites 0, Cited by 0] [Section 237] [Entire Act]

State of West Bengal - Subsection

Section 237(1) in The West Bengal Motor Vehicles Rules, 1989

(1)Grab rail. - A grab rail shall be fitted to every entrance or exit, other than an emergency exit, or a public service vehicle other than a motor cab to assist passengers in boarding or alighting from the vehicle.