Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 9 in The Orissa Medical Registration Act, 1961 9. Publication of names,of members. - The name of every member elected or nominated under Sub-section (1) of Section 4 or Section 8 shall be published in the Gazette.
