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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Goa - Subsection

Section 66(4) in The Corporation of the City of Panaji (Election) Rules, 2004

(4)Without prejudice to the provisions of sub-rule (3), the Returning Officer may, with the previous approval of the Commission, provide one common voting machine for two or more polling stations located in the same premises.