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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7(2)(a) in The Securities and Exchange Board of India (Investor Protection and Education Fund) Regulations, 2009

(a)The Executive Director of the Board in charge of Office of Investor Assistance and Education who shall be the convener of the Committee;