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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(11) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

(11)'Limited access State road' means a State road access to which is permitted only at points specifically provided or agreed to for the purpose by the State road authority ;