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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(3)(b) in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994

(b)communicated in writing to the contesting candidates from the ward, as expeditiously as possible by the Returning Officer.