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Delhi High Court - Orders

Nisha Khan vs Delhi Police & Anr on 26 September, 2023

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Anoop Kumar Mendiratta

                                    $~50
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 12698/2023, CM APPL. 50157/2023
                                                NISHA KHAN                                                                      ..... Petitioner
                                                                                      Through:                 Mr. G. S. Chaturvedi and Mr. Virat
                                                                                                               Singh, Advocates.
                                                                                      versus
                                                DELHI POLICE & ANR.                                                             ..... Respondents
                                                                                      Through:                 Mrs. Avnish Ahlawat, S.C. with
                                                                                                               Mrs. Taniya Ahlawat, Mr. Nitesh
                                                                                                               Kumar Singh,       Ms. Laavanya
                                                                                                               Kaushik, Ms. Aliza Alam and
                                                                                                               Mr. Mohnish Sehrawat, Advocates.
                                                CORAM:
                                                HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                                             ORDER

% 26.09.2023 CM APPL. 50156/2023 Exemption allowed, subject to all just exceptions. Application stands disposed of.

W.P.(C) 12698/2023, CM APPL. 50157/2023 Issue notice. Mrs. Avnish Ahlawat accepts notice for the respondents. On the prayer for interim relief our attention has been drawn to an order dated September 23, 2021 passed by the Tribunal in the OA wherein the Tribunal on consideration of interim prayer has stated as under:

"We have heard the learned counsels for the parties. In the facts and circumstances, as an interim measure, it is directed that the appointment of the last candidate under the category in which the applicant has participated shall be subject to the outcome of the present O.A."

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/09/2023 at 21:10:55 Suffice to state the said order shall continue till the next date of hearing.

List on October 17, 2023.

V. KAMESWAR RAO, J.

ANOOP KUMAR MENDIRATTA, J.

SEPTEMBER 26, 2023/R This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/09/2023 at 21:10:55