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[Cites 2, Cited by 0]

Madras High Court

M/S. Arun Multilayer Pvt.Ltd vs The Secretary To The Government Of on 12 December, 2017

Author: K.Ravichandrabaabu

Bench: K.Ravichandrabaabu

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
										
DATED :  12.12.2017

CORAM

THE HONOURABLE MR.JUSTICE K.RAVICHANDRABAABU
			
Writ Petition No. 3703 of 2014
and
 M.P.No.1 of 2014

M/s. Arun Multilayer Pvt.Ltd.,
No.212-C, Kamarajar Salai,
Madurai  625 009 rep. by its
Managing Director
Mr.R.Sritharan							..Petitioner 

Vs.

1. The Secretary to the Government of 
    Tamil Nadu, (Animal & Husbandry)
    Secretariat,
    Chennai.

2. The Managing Director,
    Tamilnadu Co-operative Milk Marketing Federation 
    (AAVIN), Aavin Illam,
    Madavaram, Chennai.

3. The Joint Managing Director,
    Tamilnadu Co-operative Milk Marketing Federation (AAVIN)
    No.29 & 30, Industrial estae,
    Ambattur,  Chennai -98.

4. The Technical Tender Committee,
    Tamilnadu Co-operative Milk Marketing Rederation (AAVIN)
    No.29 & 30, Industrial Estate,
    Ambattur,
    Chennai - 98

5. M/s. Blossom Plastic & Packing Company Pvt.Ltd.,
    No.10-C, SIPCOT Industrial Park,
    Phase-I, Hosur  635 126.

6. M/s. Satyaprakash & Company,
   Plot No.10-A, SIPCOT Industrial Park,
    Phase-I, Hosur  635 126
    Tamilnadu.

7. M/s. Immense Packaging Pvt. Ltd.,
    No.86, VOC street,
    Attipet,
    Ambattur,
    Chennai  600 058.					.. Respondents

PRAYER: Writ petitions filed under Article 226 of the Constitution of India praying for issuance of  Writ of Mandamus to direct the respondents 2 to 4 to consider the Tender No.T.E.No.500/K3/2013 dated 23.07.2013 in respect of both Part-I Technical bid and consequent Part-II Commercial bid on merits and award the contract to the petitioner for supply of Poly End Films for the period 2013-2016. 
		For  Petitioner  	: Mr.V.P.Raju
		For Respondents	: Mr.P.V.Selvakumar,
					  Additional Government Pleader for R1.


O R D E R

Learned counsel for the petitioner seeks permission to withdraw this writ petition. He has also made an endorsement to that effect.

2. In view of the endorsement made by the learned counsel for the petitioner, this Writ Petition is dismissed as withdrawn. No costs. Consequently, connected miscellaneous petition is closed.

12.12.2017 Speaking/Non Speaking Index : Yes/No vsi To

1. The Secretary to the Government of Tamil Nadu, (Animal & Husbandry) Secretariat, Chennai.

2. The Managing Director, Tamilnadu Co-operative Milk Marketing Federation (AAVIN), Aavin Illam, Madavaram, Chennai.

3. The Joint Managing Director, Tamilnadu Co-operative Milk Marketing Federation (AAVIN) No.29 & 30, Industrial estae, Ambattur, Chennai -98.

4. The Technical Tender Committee, Tamilnadu Co-operative Milk Marketing Rederation (AAVIN) No.29 & 30, Industrial Estate, Ambattur, Chennai - 98 K.RAVICHANDRABAABU,J.

Vsi W.P.No.3703 of 2014 12.12.2017