Section 45 in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012
45. The Act to have overriding effect.
- The provisions of this Act and the rules, Statutes, Ordinances made thereunder shall have effect notwithstanding anything to the contrary contained in any other law; for the time being in force, relating to the matters in respect of which the State Legislature has exclusive power to make laws.
