Section 16(1) in Bachelor of Pharmacy (B.Pharm) Course Regulations, 2014
(1)Any authority or institution in India applying to the Pharmacy Council of India for approval of courses of study for B. Pharm. under sub-section (1) of section 12 of the Pharmacy Act, 1948 shall comply with the infrastructural facilities as prescribed by the Pharmacy Council of India from time to time.
