Rajasthan High Court - Jodhpur
Shrichand @ Shrikant vs Smt.Shanti Devi And Ors on 10 March, 2022
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 5451/2017 Shrichand @ Shrikant
----Petitioner Versus Smt.Shanti Devi And Ors.
----Respondents For Petitioner(s) : Mr. Govind Suthar For Respondent(s) : Mr. S.S Ladrecha, AAG Mr. Dhanesh Saraswat Mr. D.S. Pidiyar Ms. Anukriti Ladrecha JUSTICE VINIT KUMAR MATHUR Order 10/03/2022 Learned counsel for the petitioner seeks two weeks' time to complete his instructions.
Time prayed for is allowed.
List the matter after two weeks.
(VINIT KUMAR MATHUR),J 74-Shahenshah/-
(Downloaded on 10/03/2022 at 08:52:07 PM)Powered by TCPDF (www.tcpdf.org)