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Rajasthan High Court - Jodhpur

Shrichand @ Shrikant vs Smt.Shanti Devi And Ors on 10 March, 2022

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 5451/2017 Shrichand @ Shrikant

----Petitioner Versus Smt.Shanti Devi And Ors.

----Respondents For Petitioner(s) : Mr. Govind Suthar For Respondent(s) : Mr. S.S Ladrecha, AAG Mr. Dhanesh Saraswat Mr. D.S. Pidiyar Ms. Anukriti Ladrecha JUSTICE VINIT KUMAR MATHUR Order 10/03/2022 Learned counsel for the petitioner seeks two weeks' time to complete his instructions.

Time prayed for is allowed.

List the matter after two weeks.

(VINIT KUMAR MATHUR),J 74-Shahenshah/-

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