Section 101(2B) in The Central Motor Vehicles Rules, 1989
(2B)[ On and after 1st April, 2015, all agricultural tractors having wind screen shall conform to AIS 011/2001, as amended from time to time till such time the corresponding Bureau of Indian Standards specifications are notified under the Bureau of Indian Standards Act, 1986 (63 of 1986).] [Inserted by GSR 291 (E), dated 24.4.2014][* * *] [Sub-Rule (3) omitted by GSR 589(E), dated 16.9.2005 (w.e.f. 16.9.2005).]