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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Odisha - Subsection

Section 73(7) in Orissa State Financial Corporation (Staff) Regulations, 1975

(7)Employees on contract will be governed by the terms of contract regarding grant of leave if there be any if there is no term in the contract regarding grant of leave, they will be governed by these regulations.