Calcutta High Court
Mr. Liu Chun Sheng @ Keun Sen vs Cesc on 9 June, 2009
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
GA No.1124 of 2009
WP No. 745 of 2008
MR. LIU CHUN SHENG @ KEUN SEN
Versus
CESC
GA No.1125 of 2009
WP No.747 of 2008
Ms. Hsien Chiu Kuang
-Vs-
CESC
GA No.1126 of 2009
WP No.746 of 2008
K. S. Liu
-vs-
CESC
BEFORE:
The Hon'ble JUSTICE SAILENDRA PRASAD TALUKDAR
Date : 9th June, 2009.
The Court : After hearing learned Counsel for the parties, the matters be released from this Court's list and be placed before the appropriate Bench.
All parties are to act on a xerox signed copy of this order on the usual undertakings.
(SAILENDRA PRASAD TALUKDAR, J.) cs.