Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Calcutta High Court

Mr. Liu Chun Sheng @ Keun Sen vs Cesc on 9 June, 2009

                           IN THE HIGH COURT AT CALCUTTA
                                   ORIGINAL SIDE

                                 GA No.1124 of 2009
                                 WP No. 745 of 2008
                           MR. LIU CHUN SHENG @ KEUN SEN
                                       Versus
                                        CESC
                                  GA No.1125 of 2009
                                  WP No.747 of 2008
                               Ms. Hsien Chiu Kuang
                                        -Vs-
                                        CESC
                                  GA No.1126 of 2009
                                  WP No.746 of 2008
                                      K. S. Liu
                                         -vs-
                                         CESC




      BEFORE:
      The Hon'ble JUSTICE SAILENDRA PRASAD TALUKDAR

Date : 9th June, 2009.

The Court : After hearing learned Counsel for the parties, the matters be released from this Court's list and be placed before the appropriate Bench.

All parties are to act on a xerox signed copy of this order on the usual undertakings.

(SAILENDRA PRASAD TALUKDAR, J.) cs.