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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(4) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(4)Where any particular bridge is not up to the standards mentioned in sub-rules (1) to (3), the Commissioner shall submit the design of the bridge along with the standard of loading to the Central Government along with his recommendations as to whether the bridge may be brought in use and if so, under what conditions.