Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 159] [Entire Act] State of Punjab - Subsection Section 159(1) in Punjab Municipal Act, 1911 (1)Subject to the provisions hereinafter contained with respect to the customary rights of sweepers the committee may at any time undertake the house- scavenging of any house or building on the application or with the consent of occupier.
