Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 1 in Land Acquisition Rules, 1977 1. Short title. (1)These rules may be called the Land Acquisition Rules, 1977.(2)These rules shall apply to acquisition of land for public purpose as stipulated under Section 3 (f) of the Act.
