Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(xxvii) in The Jharkhand State Agricultural University Act, 2000 (xxvii)"Student" means the person enrolled in a University for taking a course of study for degree, diploma or other academic distinction duly instituted;
