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[Cites 0, Cited by 0] [Section 96] [Entire Act]

Union of India - Subsection

Section 96(2) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(2)All such points shall be legibly marked "drinking water" in a language understood by a majority of the dock workers and no such point shall be situated within six metres of any washing place, urinal latrine unless a shorter distance is approved in writing by the Chief Inspector.