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State of Kerala - Section

Section 46 in Kerala Municipality Building Rules, 1999

46. Doorways.

(1)Every exit doorway shall open into an enclosed stairway or a horizontal exit or a corridor or passageway providing continuous and protected means of egress.
(2)No exit doorway shall be less than 75 cms in the case of residential and 1.2 metres in the case of all other occupancies.