Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 7 in The Punjab New Capital (Periphery) Control Rules, 1959 7. Power to reject incomplete application [Section 6]. - The Deputy Commissioner may decline to accept any application which is not made in accordance with the provisions of rule 6.
